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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(g) in RSWC Employees Pension Regulations, 1990

(g)"Executive Committee"-Executive Committee means the Executive Committee of the Corporation constituted under sub-section (1) of Section 25 of the Warehousing Corporations Act, 1962 (Central Act No. 58 of 1962).