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Supreme Court - Daily Orders

Tamil Nadu Generation And Distribution ... vs M/S Videocon Power Limited And Anr on 16 October, 2024

Author: Abhay S. Oka

Bench: Abhay S. Oka

     ITEM NO.109                              COURT NO.6                 SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                    Civil Appeal   No(s).   4860-4861/2018

     TAMIL NADU GENERATION AND DISTRIBUTION
     CORPORATION LIMITED (TANGEDCO)                                       Appellant(s)

                                                       VERSUS

     M/S VIDEOCON POWER LIMITED AND ANR.                                 Respondent(s)


     WITH
     C.A. No. 4862-4864/2018 (XII)


     Date : 16-10-2024 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

     For Appellant(s)                  Mr. Jaideep Gupta, Sr. Adv.
                                       Mr. D.Kumanan, AOR
                                       Ms. Deepa S, Adv.
                                       Mr. Sheikh F Kalia, Adv.
                                       Mr. Veshal Tyagi, Adv.
                                       Mr. Chinmay Anand Panigrahi, Adv.
                                       M/S. Parekh & Co., AOR

     For Respondent(s)                 Mr. S. S. Shroff, AOR

                                       Mr. Sandeep S Ladda, Adv.
                                       Mr. Soumik Ghosal, AOR
                                       Mr. Gaurav Singh, Adv.

                                       Mr. Rohit K. Singh, AOR
                                       Mr. Rameshwar Prasad Goyal, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Time is sought on behalf of learned counsel appearing for the respondents.

Signature Not Verified

List on 16th January, 2025.

Digitally signed by KAVITA PAHUJA Date: 2024.10.18 12:05:25 IST Reason:

(KAVITA PAHUJA) (AVGV RAMU) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)