Karnataka High Court
Sri Jayaramaiah vs Sri Yogendra Prasad on 7 September, 2009
Author: N.Ananda
Bench: N.Ananda
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- % s QRIEHTAL mSURAHcECO.L'm M GROAD, BARGALQRE % "REPRESENTED 31* % mzasmn MAKAGER * Tim CJRENTAI. RISURAHCE CQLTD N037', U GAHDM SALAZ 2" E1502, RG3'! TGWER Kme , cmmrag TAMMADU-600034. ...RESPOIflH'2'TS {BY SR1 F E RAJ{I, ADV. FGR R2} THIS MFA FILED U/8 173(1) SF MV ACT", rams Uzi LA. 1"U.J1.J11£\Ji'lfi..l.« u.xuux.:1-.2, mnmmnm, umugi'r:, cmm OF SMALL causgs, BANGALCZERE. ."3',-.'€.{'"}~s'I.-".1_*i*.*".r'?5 PARTLY ALLOWING ms cmm PETIHQH "
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4) Fracture (Sf proximal phalyngm of 4th & 531 tczéewith 5] Extemors tendetwa of the graat tee has: ~.
ymt me was mi' 'mt' h suPP*3z't of Vv
4. At the time: ef .
worldng ma Smfior 2 was tmabad in Slnfeya _ ati' 'Bangziiom. The tribuzml has award;écit 'of Rs.1,85,E300{-- undar the fcg11;zjfa&*§;xg [ 1} Pain , $559,000}...
2) % Ra.55,ooo1-
3) L053' zgf «V Rs.20_._%{}/-
4) Ra.3{},f)0O/ -
% Rs.20,000/-
heard the kearmad Caramel fer parfim WV gum through tlm mmrda, I am af the % % 5 that the mbmas has taim ms eonaifiarabian V' wmpmzxsatian payable uwerali the hmds smcept t.'ns:: mmpenaattiorz payablae undar the head 'attaxxclant, uw;c"nme.Ar"&. twuwwsau mmramzm» Vs» mmmmmm mmww WM nguxialxment. fsad mid oonvewzrma chareuss', 'F"hn--,mfm-e. Apartfi~omt.h5w, Ida mtmdmyww award. , C¢1w61I$&1on' of Rs. Vii'.-i ' enhanoedtcz Rs.2,00,00(¥-.
5. mm resuit, The arm is rm Tm-
award is mdified.
awanieci by the with éf'V:pefitim1 an the be 211 'the impugned. award. Parflm Sd/-w Iudge