Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Jharkhand - Subsection

Section 87(1)(d) in The Bihar Primary and Middle Education Rules, 1961

(d)the applicants for grants give a written guarantee regarding their contribution and a written undertaking to observe the various conditions, such as the prescribed plans and specifications, etc.