Delhi High Court - Orders
M/S Bnal Prefabs Pvt.Ltd vs Hindustan Prefab Limited on 19 October, 2023
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1023/2023 I.A. 19459/2023
M/S BNAL PREFABS PVT.LTD.
..... Petitioner
Through: Mr.Aditya Dhawan and Ms.Kiran
Dhawan, Advocates.
versus
HINDUSTAN PREFAB LIMITED
..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 19.10.2023
1. This petition is filed for appointment of the arbitrator.
2. Clause 26 of the Special Conditions of Contract relates to the arbitration.
3. Issue notice to the respondent by all modes returnable on 15.01.2024.
YOGESH KHANNA, J.
OCTOBER 19, 2023 VLD This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/10/2023 at 01:31:23