Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(2)(ix) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(ix)It shall not reflect on the character or conduct of any person whose conduct can only be challenged on a substantive motion;