Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77A(2)] [Section 77A] [Entire Act]

Union of India - Subsection

Section 77A(2)(e) in The Companies Act, 1956

(e)all the shares or other specified securities for buy-back are fully paid-up;