Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Odisha - Section Section 49 in The Orissa Water Supply and Sewerage Board Act, 1991 49. Prohibition of connection with sewer without permission. - No person shall, without permission of the Board make or cause to be made any connection or communication with any sewer of the Board.
