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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(2)(d) in The Maharashtra Medical Council Act, 1965

(d)under section 11, the number of members, of the Executive Committee, their term of office, the manner of filling casual vacancies, the procedure to the followed and the other powers, duties and functions of that Committee;