Bombay High Court
Devkumar Gopaldas Aggarwal And 2 Others vs The Board Of Trustees Of The Port Of ... on 10 January, 2020
Author: Ujjal Bhuyan
Bench: Ujjal Bhuyan
Priya Soparkar 1 902 wp 482-19 and ors-o
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.482 OF 2019
Devkumar Gopaldas Aggarwal and ors. ... Petitioners
V/s.
The Board of Trustees
of The Fort of Mumbai and ors. ... Respondents
WITH
WRIT PETITION NO.1439 OF 2018
Noble Fisheries Private Ltd. ... Petitioner
V/s.
The Board of Trustees
of The Fort of Mumbai and anr. ... Respondents
WITH
WRIT PETITION NO.1985 OF 2018
Khandelwal Brothers Limited ... Petitioner
V/s.
The Board of Trustees
of The Fort of Mumbai and anr. ... Respondents
WITH
WRIT PETITION NO.2179 OF 2018
Baltic Trading Company Private Ltd. ... Petitioner
V/s
The Board of Trustees
of The Fort of Mumbai and anr. ... Respondents
WITH
WRIT PETITION NO.2351 OF 2018
J.M.Financial Asset Reconstruction
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Priya Soparkar 2 902 wp 482-19 and ors-o
Company Limited ... Petitioner
V/s.
The Board of Trustees
of The Fort of Mumbai and anr. ... Respondents
WITH
WRIT PETITION NO.2695 OF 2018
WITH
WRIT PETITION NO.2707 OF 2018
WITH
WRIT PETITION NO.2902 OF 2018
WITH
WRIT PETITION NO.880 OF 2019
WITH
WRIT PETITION NO.881 OF 2019
Hindustan Unilever Limited ... Petitioner
(Formerly known as Hindustan Lever
Limited)
V/s.
The Board of Trustees
of The Fort of Mumbai and anr. ... Respondents
WITH
WRIT PETITION NO.483 OF 2019
Devkumar Gopaldas Aggarwal and ors. ... Petitioners
V/s.
The Board of Trustees
of The Fort of Mumbai and ors. ... Respondents
WITH
WRIT PETITION NO.768 OF 2019
D. Abraham and sons Private Limited ... Petitioner
V/s.
The Board of Trustees
of The Fort of Mumbai and ors. ... Respondents
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Priya Soparkar 3 902 wp 482-19 and ors-o
WITH
WRIT PETITION NO.808 OF 2019
Michael Yunus Baluwala and anr. ... Petitioners
V/s.
The Board of Trustees
of The Fort of Mumbai and ors. ... Respondents
WITH
WRIT PETITION NO.1438 OF 2019
Soli Shapurji Ragi and ors. ... Petitioners
V/s.
The Board of Trustees
of The Fort of Mumbai and anr. ... Respondents
WITH
WRIT PETITION NO.1705 OF 2019
Mukesh Gokal and anr. ... Petitioners
V/s.
The Board of Trustees
of The Fort of Mumbai and anr. ... Respondents
WITH
WRIT PETITION NO.1706 OF 2019
Khubsons and ors. ... Petitioners
V/s.
The Board of Trustees
of The Fort of Mumbai and ors. ... Respondents
WITH
WRIT PETITION NO.2110 OF 2019
Dalal Brothers Freight Forwarding
Pvt. Ltd. and ors. ... Petitioners
V/s.
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Priya Soparkar 4 902 wp 482-19 and ors-o
The Board of Trustees
of The Fort of Mumbai and ors. ... Respondents
WITH
WRIT PETITION NO.2944 OF 2019
Fakharuddin Fidaaly Potta ... Petitioner
V/s.
The Board of Trustees
of The Fort of Mumbai and anr. ... Respondents
WITH
WRIT PETITION NO.3002 OF 2019
Bhausaheb Bhikaji Gunjal and anr. ... Petitioners
V/s.
The Board of Trustees
of The Fort of Mumbai and anr. ... Respondents
WITH
WRIT PETITION NO.3021 OF 2019
D. Abraham and sons Private Limited ... Petitioner
V/s.
The Board of Trustees
of The Fort of Mumbai and anr. ... Respondents
AND
WRIT PETITION NO.3401 OF 2019
A Jaffer and ors. ... Petitioners
V/s.
The Board of Trustees
of The Fort of Mumbai and ors. ... Respondents
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Mr.Viren Asar, Mr.Farid Karachiwala, Ms.Sneh Parikh, Mr.
Mahek Chheda, Mr.Ahura Postwala i/by J.Sagar Associates,
Advocate for the Petitioner in WP/1439/2018,
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WP/1985/2018, WP/2179/2018, WP/768/2019
WP/808/2019, WP/1438/2019, WP/1705/2019
WP/1706/2019 WP/2110/2019, WP/2944/2019,
WP/3002/2019, WP/3021/2019, WPL/3401/2019.
Mr.Viren Asar a/w Ms.Shweta Shah, Ms.Jyoti Arora,
Mr.Gaurav Gopal, Ms.Vyomi Chande i/by M/s Wadia
Ghandy and Company, Advocate for Petitioner in
WP/2351/2018.
Mr.Daraius Khambata, Senior Adovate i/by Dalal and
Co, Advocate for the Petitioner in WP/482/2019,
WP/483/2019.
Mr.Shyam Mehta, Senior Advocate a/w Mr.Viren Asar, Mr.
Rupesh Geek, Ms.Jyoti Arora, Ms.Sweta Shah,
Mr.Shantanu Asar i/by Parinam Law Associates for
Advocate the Petitioner in WP/2695/2018, WP/2707/2018,
WP/2902/2018, WP/880/2019, WP/881/2019.
Mr.Shrihari Aney, Senior Adocate a/w Mr.Narendra
Walawalkar, Senior Advocate a/w Ms.Roopadaksha Basu
and Mr.Harsha Asnani i/by M/s The Law Point, Advocate
for the Respondent in all the matters.
Mr.Soheb Sheikh i/by M/s Desai Desai Carrimjee and
Mulla, Advocate for Respondent No.4 in WP/482/2019.
Mr.Yash Jain i/by M/s Halai and Co., Advocate for R-3 in
WP/482/2019.
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CORAM : UJJAL BHUYAN, J.
DATE : JANUARY 10, 2020. P.C.:-
1. Arguments have remained incomplete; to continue at 3.00 p.m. on 13th January, 2020.
(UJJAL BHUYAN, J.) ....
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