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Allahabad High Court

U.P.S.R.T.C., Aligarh vs Tika Ram & Others on 1 February, 2010

Author: Ram Autar Singh

Bench: Prakash Chandra Verma, Ram Autar Singh

Court No. - 34
Case :- FIRST APPEAL FROM ORDER No. - 2194 of 2009

Petitioner :- U.P.S.R.T.C., Aligarh
Respondent :- Tika Ram & Others
Petitioner Counsel :- S.C. Mishra
Respondent Counsel :- Sanjeev Shukla

Hon'ble Prakash Chandra Verma J.

Hon'ble Ram Autar Singh,J. List in the next Cause List for hearing. Order Date :- 1.2.2010 ssm