Allahabad High Court
U.P.S.R.T.C., Aligarh vs Tika Ram & Others on 1 February, 2010
Author: Ram Autar Singh
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 2194 of 2009 Petitioner :- U.P.S.R.T.C., Aligarh Respondent :- Tika Ram & Others Petitioner Counsel :- S.C. Mishra Respondent Counsel :- Sanjeev Shukla Hon'ble Prakash Chandra Verma J.
Hon'ble Ram Autar Singh,J. List in the next Cause List for hearing. Order Date :- 1.2.2010 ssm