Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 210(3)] [Section 210] [Entire Act] State of Bihar - Subsection Section 210(3)(a) in The Bihar Municipal Act, 2007 (a)cause the pipe or drain to be placed or carried with the least possible delay,