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[Cites 0, Cited by 0] [Section 54] [Entire Act]

NCT Delhi - Subsection

Section 54(1) in The Delhi Metro Airport Express Line, General Rules, 2010

(1)All Delhi Metro Airport Express Line employee, and, in particular, train operators and Station Controllers shall keep a look out for unsafe conditions on or in the vicinity of the railway track which are as follows:-
(a)damaged or dislodged fixed equipment within the railway right of way;
(b)broken or buckled rails;
(c)displaced or damaged overhead traction power conductors;
(d)construction activities adjacent to the track including use of cranes which can swing over the track;
(e)road accidents which might cause or have caused damage to bridges and viaducts;
(f)road accidents which might cause or have caused vehicles or their loads to encroach on the railway right of way; and
(g)any other obstruction on the track.