Section 2(14)(i) in The West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers (Regulation Of Employment And Welfare) Act, 1981

[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

(i)such allowances (including dearness allowance) as the workman is for the time being entitled to;

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