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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(10) in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

(10)It shall not be necessary to present a separate application to seek an interim order or direction if in original application the same is prayed for:Provided that atleast one affected person shall join such an application.