Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 5 in The Bombay Weights and Measures (Enforcement) Act, 1958

5. Reference standards.

- The reference standards shall be kept at such places, in custody, and in such manner, as the State Government may direct.