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[Cites 0, Cited by 0] [Section 6(1A)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1A)(b) in The Institutes of Technology Act, 1961

(b)advising the State Goven1ments and the Union territories included in its zone in the matter of technical education and any technological issue referred by them to the Institute for advice.]