Karnataka High Court
B V Srinivasa Raghavan vs The Karnataka Urban Water Supply And ... on 29 July, 2011
Author: Mohan Shantanagoudar
Bench: Mohan Shantanagoudar
IN THE HIGH CCIURT QF KARNATAKA AT BANGALORE
{DATED THIS TFEE 29?" {JAY QF JULY 2311
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