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[Cites 0, Cited by 0] [Section 319] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 319(2) in Arunachal Pradesh Municipal Act, 2007

(2)In addition to the members mentioned in sub-section (1), the Municipal Street Technical Committee shall have six other members namely :
(a)The Chief Municipal Executive Officer/ Municipal Executive Officer who shall be the convenor of the Committee,
(b)The Municipal Engineer,
(c)The Municipal Architect,
(d)A police officer, not below the rank of an Inspector or Police to be nominated by the Superintendent of Police of the District concerned and
(e)Two officers having responsibility for fire service and preparation of development plans (ie Town Planner) for the municipal area to be nominated by the State Government either from amongst the officers of the Municipality or from the officers of the concerned State Government Departments or any authority under any law for the time being in force.