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[Cites 0, Cited by 0] [Section 23BA(1)] [Section 23BA] [Entire Act]

State of Kerala - Subsection

Section 23BA(1)(c) in The Kerala General Sales Tax Act, 1963

(c)In the case of public sector undertakings or Co-operative Societies which are running at loss, reduction in seventy-five percent of the principal amount.