Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 548 in The General Rules (Civil), 1957 548. Annual inquiry into sufficiency of security. - [* * *] [Deleted by Notification No. 88/VIII-b-1, dated 31-5-1961. published in U. P. Gazette, Part II, Dated 9-6-1962.]
