Punjab-Haryana High Court
State Of Haryana And Others vs Ram Sarup And Others on 15 October, 2012
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.3160 of 2005(O&M)
Date of Decision: 15 .10.2012
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State of Haryana and others
... Appellants
Versus
Ram Sarup and others
... Respondents
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Present: Mr. Hawa Singh Hooda, Advocate General with
Mr. Ashish Gupta, AAG, Haryana,
for the appellant(s).
Mr. ML Sharma, Advocate,
for respondent No. 1.
Mr. Dharam Vir Sharma, Senior Advocate with
Mr. Harit Sharma, Advocate and
Ms. Shivani Sharma, Advocate,
for respondents 2 to 4.
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CORAM: HON'BLE MR. JUSTICE K. KANNAN
1. Whether Reporters of local papers may be allowed to see the
judgment? No.
2. To be referred to the Reporters or not? No
3. Whether the judgment should be reported in the Digest? No
K. KANNAN, J.
For detailed order, see order passed in RFA No.2695 of 2002 of even date.
( K. KANNAN ) JUDGE October 15 , 2012 Rajan