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[Cites 1, Cited by 3]

Delhi High Court - Orders

Jai Mata Dulhami Tribhuwan Pharmacy ... vs Pharmacy Council Of India on 12 October, 2020

Author: Jayant Nath

Bench: Jayant Nath

$~A-31
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+     W.P.(C) 7781/2020

      JAI MATA DULHAMI TRIBHUWAN
      PHARMACY COLLEGE                        ..... Petitioner
                   Through     Mr.Mayank Manish and Mr.Ravi
                   Kant, Advs.

                         versus

      PHARMACY COUNCIL OF INDIA              ..... Respondent
                   Through  Mr.Zoheb Hossain, Adv.
      CORAM:
      HON'BLE MR. JUSTICE JAYANT NATH

                         ORDER

% 12.10.2020 This hearing is conducted through video-conferencing. Issue notice. Learned counsel for the respondent accepts notice. It is stated that connected matters are coming up on 08.12.2020 in the main list.

List on 08.12.2020 along with W.P.(C) No.12348/2019 titled Jagannath Institute of Pharmacy vs. Pharmacy Council of India & Anr in the main list.

The matter be listed in the main list and not through Video Conferencing.

JAYANT NATH, J OCTOBER 12, 2020 rb