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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(iii) in Reva University Act, 2012

(iii)to establish campuses and have study centres, constituent colleges and Regional Centres at various locations in Karnataka and to contribute and develop an understanding of educational change and social and human development as per norms of University Grants Commission with prior approval of the State Government;