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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(1) in The U.P. Minor Minerals (Concession) Rules, 1963

(1)The District Officer or the Committee, as the case may be, shall in the case of e-tender accept the highest offer in the case of e-auction accept the highest bid and in the case of e-auction-cum-e-tender accept the bid or offer whichever is highest.