Supreme Court - Daily Orders
Lg Polymers India Private Limited vs Andhra Pradesh Pollution Control Board on 16 March, 2021
Bench: Uday Umesh Lalit, Indira Banerjee, K.M. Joseph
1
ITEM NO.14 Court 4 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2816/2020
LG POLYMERS INDIA PRIVATE LIMITED Appellant(s)
VERSUS
ANDHRA PRADESH POLLUTION CONTROL BOARD & ORS. Respondent(s)
(IA No. 69139/2020 - EX-PARTE STAY
IA No. 69140/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 52395/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 69138/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 50073/2020 - INTERVENTION/IMPLEADMENT IA No. 69141/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 52391/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 69142/2020 - PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS) WITH SLP(C) No. 10117-10119/2020 (XII-A) (FOR ADMISSION and I.R.) C.A. No. 2665/2020 (XVII) (IA No. 57476/2020 - EX-PARTE STAY) Date : 16-03-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT HON'BLE MS. JUSTICE INDIRA BANERJEE HON'BLE MR. JUSTICE K.M. JOSEPH For Appellant(s) Mr. Mukul Rohatgi, Senior Advocate Mr Shyam Divan, Senior AdvocateMr Anuj Berry, Advocate Mr Aashish Gupta, Advocate Signature Not Verified Mr Chaitanya Safaya, Advocate Digitally signed by Indu Marwah Date: 2021.03.16 17:27:14 IST Mr P S S Bhargava Advocate Reason: Mr. S. S. Shroff, AOR For Respondent(s) Mr. Nikhil Nayyar, Senior Advocate 2 Mr. TVS Raghavendra Sreyas, AoR Ms. Sugandha Batra, Advocate Mr. Siddharth Vasudev, Advocate Ms. Gayatri Gulati, Advocate Mr. C. Suman Reddy, Advocate Mr. Mahfooz A. Nazki, AOR Mr. Polanki Gowtham, Advocate Mr. Shaik Mohamad Haneef, Advocate Mr T. Vijaya Bhaskar Reddy, Advocate Mr. Amitabh Sinha, Advocate Mr. Shrey Sharma, Advocate Mr. Saurabh Mishra, AOR Mr.Onkar Singh, Advocate Mr.Neha Tripathi, Advocate Ms.AISHWARYA BHATI (Arguing Counsel) Mr.Gurmeet Singh Makker, AOR Mr. ASHISH RANA, Adv Mr. SHOVAN MISHRA, Adv.
UPON hearing the counsel the Court made the following O R D E R List on 17.3.2021.
(INDU MARWAH) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER