Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Amit S/O Raosaheb Patil vs State Of Maha. Environment Dept., ... on 20 January, 2020

Bench: A.S. Chandurkar, Vinay Joshi

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 3638 OF 2017

 Amit S/o Raosaheb Patil                         ....Petitioner
            V/S
 State Of Maha. Environment Dept., Prevention ....Respondent

Of Water And Air Pollution, Thr. Secretary And Others Pradeep Shravan Wathore Kiran P. Wathore Milind V. Joshi For Petitioner Copy Served To G.p. For R-1 S.s. Sanyal For/r-2 S.s. Sanyal Pavan S. Sahare For/r-3 For Respondent CORAM : A.S. CHANDURKAR & VINAY JOSHI, JJ DATE : 20th January, 2020 P.C. :

S.O. TO 10/02/2020.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 20/01/2020 ::: Downloaded on - 21/01/2020 04:31:51 :::