Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 172 in Grama Panchayats Rules, 1968 172. Audit of Grama Panchayat shall normally be taken up by the auditors appointed under the Act or by such person as may be authorised to act as auditor by the Director of Grama Panchayats and Examiner of Local Accounts.
