Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] Union of India - Subsection Section 17(2)(h) in The Water (Prevention And Control Of Pollution) Cess Act, 1977 (h)the fees which shall accompany an appeal under sub-section (2) of section 13; and