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Himachal Pradesh High Court

Reeta Bala vs . State Of H.P. & Ors. on 5 August, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Reeta Bala Vs. State of H.P. & Ors.

CWP No.5397 of 2022 .

05.08.2022 Present: Mr. M.A. Safee, Advocate vice Mr. Onkar Jairath, Advocate, for the petitioner. Mr. Adarsh Sharma, Additional Advocate General, for respondent Nos.1 and 2.

CWP No.5397 of 2022 & CMP No.10804 of 2022 On the request of learned vice counsel appearing for r to the petitioner, list on 08.08.2022.




                                                            (A.A. Sayed)

                                                            Chief Justice


                                                        (Jyotsna Rewal Dua)



             August 05, 2022                                  Judge
               Mukesh/R.Atal







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