Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 41 in Sri Venkatesware Institute of Medical Science University Act, 1995 41. Repeal of Ordinance 17 of 1994. - Sri Venkateshwara institute of Medical Sciences (Doomed ordinance University) Ordinance, 1994 is hereby repealed.
