Gauhati High Court - Kohima
Smti. Koyel Dutta vs The State Of Nagaland And 5 Ors on 14 May, 2026
Page No.# 1/4
GAHC020003232026
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL
PRADESH)
KOHIMA BENCH
Case No. : I.A.(Civil)/81/2026
SMTI. KOYEL DUTTA
W/O LATE JOYDIP DUTTA RESIDING AT GOPINATHPUR, ARABINDAPALLI,
POLICE STATION, BANKURA, DISTRICT BANKURA, WEST BENGAL - 722101
VERSUS
THE STATE OF NAGALAND AND 5 ORS
REPRESENTED BY THE CHIEF SECRETARY, GOVT. OF NAGALAND, KOHIMA -
797001 2:THE SECRETARY
DEPT. OF FINANCE
GOVT. OF NAGALAND
NAGALAND CIVIL SECRETARIAT
KOHIMA-797001
3:THE DIRECTOR
NAGALAND STATE LOTTERIES
DEPT. OF FINANCE
GOVT. OF NAGALAND
NAGALAND CIVIL SECRETARIAT
KOHIMA-797001
4:THE NODAL OFFICER
KOLKATA CAMP
DIRECTORATE OF NAGALAND STATE LOTTERIES
NAGALAND HOUSE
1ST FLOOR
LA-BLOCK
PLOT NO.6
SALT LAKE
SECTOR 3
KOLKATA-700098
5:THE OFFICER IN CHARGE
CONNECTED TO G.R. C/NO. 149/2023 AND KOHIMA
Page No.# 2/4
NORTH P.S. CASE NO.51/23
6:THE INVESTIGATION OFFICER
CONNECTEDTO GR. CASE NO. 149/2023 AND KOHIMA NORTH POLICE
STATION CASE NO. 51/23 KOHIMA NAGALAND-79700
Advocate for the Petitioner : TONGPANG JAMIR,
Advocate for the Respondent : GOVT ADV NL,
Linked Case : WP(C)/135/2025
SHRI JOYDIP DUTTA
SON OF BAIDYANATH DUTTA
RESIDING AT GOPINATHPUR ARABINDAPALLI
POLICE STATION BANKURA
DISTRICT- BANKURA
STATE - WEST BENGAL-722101
VERSUS
STATE OF NAGALAND AND 5 ORS
REPRESENTED BY THE CHIEF SECRETARY
NAGALAND KOHIMA-797001
2:THE SECRETARY
DEPT. OF FINANCE
GOVT. OF NAGALAND
NAGALAND CIVIL SECRETARIAT
KOHIMA-797001
3:THE DIRECTOR
NAGALAND STATE LOTTERIES
DEPT. OF FINANCE
GOVT. OF NAGALANBD
NAGALAND CIVIL SECRETARIAT
KOHIMA-797001
4:THE NODAL OFFICER
KOLKATA CAMP
DIRECTORATE OF NAGALAND STATE LOTTERIES
NAGALAND HOUSE
1ST FLOOR
Page No.# 3/4
LA-BLOCK
PLOT NO.6
SALT LAKE
SECTOR 3
KOLKATA-700098
5:THE OFFICER IN CHARGE
KOHIMA NORTH POLICE STATION
KOHIMA NAGALAND-797001
6:THE INVESTIGATION OFFICER
CONNECTEDTO GR. CASE NO. 149/2023 AND KOHIMA NORTH POLICE
STATION CASE NO. 51/23 KOHIMA NAGALAND-797001
------------
Advocate for : TONGPANG JAMIR
Advocate for : GOVT ADV NL appearing for STATE OF NAGALAND AND 5 ORS
Linked Case : WP(C)/136/2025
JOYDIP DUTTA
SON OF BAIDYANATH DUTTA
RESIDING AT GOPINATHPUR ARABINDAPALLI
POLICE STATION BANKURA
DISTRICT- BANKURA
STATE - WEST BENGAL-722101
VERSUS
STATE OF NAGALAND AND 5 ORS
REPRESENTED BY THE CHIEF SECRETARY
NAGALAND KOHIMA-797001
2:THE SECRETARY
DEPT. OF FINANCE
GOVT. OF NAGALAND
NAGALAND CIVIL SECRETARIAT
KOHIMA-797001
3:THE DIRECTOR
NAGALAND STATE LOTTERIES
DEPT. OF FINANCE
GOVT. OF NAGALANBD
NAGALAND CIVIL SECRETARIAT
KOHIMA-797001
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4:THE NODAL OFFICER
KOLKATA CAMP
DIRECTORATE OF NAGALAND STATE LOTTERIES
NAGALAND HOUSE
1ST FLOOR
LA-BLOCK
PLOT NO.6
SALT LAKE
SECTOR 3
KOLKATA-700098
5:THE OFFICER IN CHARGE
KOHIMA NORTH POLICE STATION
KOHIMA NAGALAND-797001
6:THE INVESTIGATION OFFICER
CONNECTEDTO GR. CASE NO. 149/2023 AND KOHIMA NORTH POLICE
STATION CASE NO. 51/23 KOHIMA NAGALAND-797001
------------
Advocate for : TONGPANG JAMIR
Advocate for : GOVT ADV NL appearing for STATE OF NAGALAND AND 5 ORS
BEFORE
HON'BLE MR. JUSTICE UNNI KRISHNAN NAIR
ORDER
Date : 14.05.2026 The Learned Counsel for the Respondent prays that he be granted time till 29.05.2026.
Prayer accepted.
Accordingly, Registry to list this matter again on 29.05.2026.
Sd/-
JUDGE Comparing Assistant