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Union of India - Section

Section 292 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

292. Conduct qualification.

- In addition to fulfilling the condition regarding the period of qualifying service laid down in sub-regulation (1) of Regulation 291 a man must also qualify by conduct before being considered for the award of a badge. The minimum requirement for the award of each badge is continuous "Very Good" conduct during the two years of reckonable service immediately preceding the award of the badge.