Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(h) in Haryana Rural Employment Guarantee Scheme, 2007 (h)"Zila Parishad, Panchayat Samiti, Gram Panchayat, Gram Sabha" shall have the same meaning as defined in the Haryana Panchayati Raj Act, 1994(Act 11 of 1994);
