Telecom Regulatory Authority Of India - Subsection
Section 31(b) in Telecommunication Interconnection (Charges and Revenue Sharing) Regulation, 1999
(b)for both domestic long distance and international calls, the revenue share be calculated as a share of the amount per measured call valued at Rs. 1.20, i.e. the highest call charge specified in the Telecommunication Tariff Order 1999;
