Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] Union of India - Subsection Section 43(B) in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996 (B)Experience.—Should have at least twenty-five years experience in one or more of the following types of organizations at specified levels:—
