Delhi High Court - Orders
Teq Green Power Xiii Private Limited vs Remc Limited on 24 January, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~56.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 17599/2022 and C.M. No.56263/2022
TEQ GREEN POWER XIII PRIVATE LIMITED ..... Petitioner
Through: Mr. Jayant Mehta, Senior Advocate
with Mr. Vishrov Mukerjee,
Mr.P.S.S. Bhargava, Ms. Aayushi
Khurana & Ms. Priyanka Vyas,
Advocates.
versus
REMC LIMITED ..... Respondent
Through: Ms. Pinky Anand, Senior Advocate
with Mr. Balendu Shekhar,
Ms.Saudamini Sharma, Ms. Sriansh
Prakash, Mr. Rajkumar Maurya &
Mr. Krishna Chaitanya, Advocates.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 24.01.2023 List on 02.02.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J JANUARY 24, 2023 B.S. Rohella Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:31.01.2023 17:05:48