Section 8(2)(a) in The Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Rules, 1976

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(a)a statement in the Form given in Appendix III, in respect of all offices under its control including its own;

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