68A. [ Facilities for storing and drying clothing. [Rule 68-A inserted by Punjab Government Notification No. 9675-VII-Lab.-I- 59/1260, dated 5th October, 1959.]
- All classes of factories, mentioned in the schedule annexed hereto, shall provide facilities for keeping clothing not wron during the working hours and for the drying of wet clothing. Such facilities shall include the provisions of such arrangements as are ordered by the Chief Inspector of Factories, in writing.
