Rajasthan High Court - Jaipur
The State Of Rajasthan vs Smt. Usha Agrawal W/O Late Dr. Kamlesh ... on 30 June, 2020
Bench: Chief Justice, Prakash Gupta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 339/2020
The State Of Rajasthan
----Appellant
Versus
Smt. Usha Agrawal W/o Late Dr. Kamlesh Nandan Arya
----Respondent
For Appellant(s) : Dr. Vibhuti Bhushan Sharma, AAG For Respondent(s) :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE PRAKASH GUPTA Order 30/06/2020 Two weeks time, as prayed for, is granted to the learned counsel for the appellant to remove the defects.
List before another Bench of which one of us (Prakash Gupta, J.) is not a Member.
(PRAKASH GUPTA),J (INDRAJIT MAHANTY),CJ ANIL KUMAR GOYAL /JKP/11 (Downloaded on 30/06/2020 at 08:57:50 PM) Powered by TCPDF (www.tcpdf.org)