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Rajasthan High Court - Jaipur

The State Of Rajasthan vs Smt. Usha Agrawal W/O Late Dr. Kamlesh ... on 30 June, 2020

Bench: Chief Justice, Prakash Gupta

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Special Appeal Writ No. 339/2020

                                   The State Of Rajasthan
                                                                                                        ----Appellant
                                                                         Versus
                                   Smt. Usha Agrawal W/o Late Dr. Kamlesh Nandan Arya
                                                                                                      ----Respondent

For Appellant(s) : Dr. Vibhuti Bhushan Sharma, AAG For Respondent(s) :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE PRAKASH GUPTA Order 30/06/2020 Two weeks time, as prayed for, is granted to the learned counsel for the appellant to remove the defects.
List before another Bench of which one of us (Prakash Gupta, J.) is not a Member.
(PRAKASH GUPTA),J (INDRAJIT MAHANTY),CJ ANIL KUMAR GOYAL /JKP/11 (Downloaded on 30/06/2020 at 08:57:50 PM) Powered by TCPDF (www.tcpdf.org)