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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(a) in The Maharashtra Employees Of Private Schools (Conditions Of Service) Regulations Act, 1977

(a)appeals of the employees or, as the case may be, of the Management relating to the matters specified in clause (a) of sub-section (1) of section 9; and