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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(4)(a) in Tamil Nadu Lokayukta Act, 2018

(a)order for a detailed inquiry in respect of public servants referred to in sub-section (1) of section 12 (other than the public servants belonging to Group C and Group D) by its Inquiry Wing or any agency of the Government;