Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] State of Tamilnadu - Subsection Section 111(j) in Tamil Nadu State Housing Board Act, 1961 (j)all sums, if any, which the Government direct, under sub-section (2) of section 114, to be credited, to the capital account; and
