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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(2)(a) in The West Bengal National Volunteer Force Act, 1949

(a)the powers and duties [of the Inspector General and] [Words inserted by W.B. Act 20 of 1964.] of officers and subordinate other ranks referred to in section 5 ;