Section 3(1)(a) in Tamil Nadu Urban Local Bodies (Provision Of Special Facilities For The Differently Abled Persons In The Multi-Storeyed and Public Buildings) Rules, 2013

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(a)A ramp with slope not exceeding 1:12 from the ground level of open space on road level to the entrance door of the lift or staircase;

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