Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A] [Entire Act] State of Bihar - Subsection Section 6A(a) in Management and Working of the Forests (a)The District Officer should cause to be distributed to each village in which the tenants have any right in reserved or protected forests a copy of the following notice, in Hindi:-
