Karnataka High Court
Commissioner Of Service Tax vs M/S Glaxo Smith Kline Pharmaceuticals ... on 19 April, 2011
Bench: N.Kumar, Ravi Malimath
AND PETRO CHEMICALS LIMITED, in C534 1510. 6,5200? 0.9,, 1.9.20.-m. The amea: ties to the Asex £:;C;'4'§--v§V:¥'V'i{' 4Lf1'=?§i;f'l"€:E£' Sectian 331,; which alane has exclusive :. £_§;:
d€Cid€t"h€Sai{1'EqLE€St§Qn. 1 ,
5. In that View ef the; m_-attér,7 the'"-a'1;f:¥T}}e_a%~:;1 §3 rejected as not maintainabi-3, reé;--3_§?~L;zEr1gT.iib;~i:;;"vi:;\,:_ '{ §";€: » Revenue to approach the Apeftifizsrii.
"Me High CourE'~..§egEs~i':§é"ésé; d:':mcted %15"%'eturn fiche certified cspées of the ojrvfi-Te':-its'L;3;;i3ai§:;;;§<§;f_':té the Department, ta'; prefer t%3e .:;4;'Sg;§e';=_aE.
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