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[Cites 0, Cited by 0] [Section 45] [Entire Act]

British India - Subsection

Section 45(3) in Bills of Exchange Act 1882

(3)Presentment must be made by the holder or by some person authorised to receive payment on his behalf at a reasonable hour on a business day, at the proper place as herein-after defined, either to the person designated by the bill as payer, or to some person authorised to pay or refuse payment on his behalf if with the exercise of reasonable diligence such person can there be found.