Bombay High Court
Zulfiquar Majeed Memon vs Assistant Commissioner Of Income Tax ... on 26 June, 2023
Author: K. R. Shriram
Bench: K. R. Shriram
2-wp-4245-2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 4245 OF 2022
Zulfiquar M. Memon .. Petitioner.
v/s.
Assistant Commissioner of Income Tax
Circle (19)(3),Mumbai & Others .. Respondents.
Ms. Rutuja N. Pawar with Ms. Hetal Laghave, for Petitioner.
CORAM: K. R. SHRIRAM &
FIRDOSH P. POONIWALLA,JJ.
DATED : 26th JUNE 2023.
P.C:-
Not on board. Upon mentioning taken on board. Counsel states that stay is expiring on 30th June, 2023.
2 Respondents to file reply and serve a copy thereof on or before 24th July 2023. Rejoinder, if any, to be filed and copy served by 31 st July 2023.
3 Petition be listed on 28th August 2023 for admission. 4 Ad-interim relief granted earlier to continue till 31st August 2023.
(FIRDOSH P. POONIWALLA,J.) (K. R. SHRIRAM,J.)
S.R.JOSHI 1 of 1
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