Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 583] [Entire Act] State of Odisha - Subsection Section 583(a) in Orissa Municipal Rules, 1953 (a)the building is provided on all its sides with an open space which in no part thereof shall be less than 50 yards in width :
